Modi Charitable Fund Society & ... vs The Labour Court & Others
2018 Latest Caselaw 2971 ALL

Citation : 2018 Latest Caselaw 2971 ALL
Judgement Date : 28 September, 2018

Allahabad High Court

Modi Charitable Fund Society & ... vs The Labour Court & Others on 28 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 15337 of 1996
 

 
Petitioner :- Modi Charitable Fund Society & Others
 
Respondent :- The Labour Court & Others
 
Counsel for Petitioner :- A.D.Prabhakar,Rajiv Singh
 
Counsel for Respondent :- C.S.C.,Y.K. Sinha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested by Sri Rajiv Singh, learned counsel for the petitioner, list on 23rd October, 2018. Sri Y.K. Sinha, learned counsel for the respondent is absent.

Order Date :- 28.9.2018

Mukesh

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