Son Pal Singh vs Addl.Commissioner
2018 Latest Caselaw 2962 ALL

Citation : 2018 Latest Caselaw 2962 ALL
Judgement Date : 28 September, 2018

Allahabad High Court

Son Pal Singh vs Addl.Commissioner on 28 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 18718 of 1990
 

 
Petitioner :- Son Pal Singh
 
Respondent :- Addl.Commissioner
 
Counsel for Petitioner :- S.D.Pathak,Dinesh Pathak,S.V. Pathak
 
Counsel for Respondent :- S.C.,K.L. Grover
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As a last chance to State, list this matter on 5th October, 2018.

Order Date :- 28.9.2018

Mukesh

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