Ram Bhajan Ram vs P.O., Labour Court Varanasi And ...
2018 Latest Caselaw 2961 ALL

Citation : 2018 Latest Caselaw 2961 ALL
Judgement Date : 28 September, 2018

Allahabad High Court

Ram Bhajan Ram vs P.O., Labour Court Varanasi And ... on 28 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 21933 of 1999
 

 
Petitioner :- Ram Bhajan Ram
 
Respondent :- P.O., Labour Court Varanasi And Others
 
Counsel for Petitioner :- Sudhakar Pandey
 
Counsel for Respondent :- C.S.C.,Samir Sharma,Sunil Kumar Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List this matter on 12th October, 2018.

It shall not be treated as tied up or part heard to this Bench.

Order Date :- 28.9.2018

Mukesh

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