Chhttu vs Sabir And Ohters
2018 Latest Caselaw 2953 ALL

Citation : 2018 Latest Caselaw 2953 ALL
Judgement Date : 28 September, 2018

Allahabad High Court

Chhttu vs Sabir And Ohters on 28 September, 2018

Bench: Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SECOND APPEAL No. - 622 of 1983
 

 
Appellant :- Chhttu
 
Respondent :- Sabir And Ohters
 
Counsel for Appellant :- S.Mirza,S.M.Waseem
 
Counsel for Respondent :- H.O.Singh
 

 
Hon'ble Mukhtar Ahmad,J.

Sri S. Mirza, learned counsel for the appellant is on sanctioned leave.

List in the next cause list.

Order Date :- 28.9.2018

M.A.Ansari

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