Shah Mohammad vs Afzal & Others
2018 Latest Caselaw 2946 ALL

Citation : 2018 Latest Caselaw 2946 ALL
Judgement Date : 28 September, 2018

Allahabad High Court

Shah Mohammad vs Afzal & Others on 28 September, 2018

Bench: Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SECOND APPEAL No. - 402 of 1980
 

 
Appellant :- Shah Mohammad
 
Respondent :- Afzal & Others
 
Counsel for Appellant :- Raj Kumar,Umesh Chandra
 
Counsel for Respondent :- H.S. Sahai,Devendra P.Singh
 

 
Hon'ble Mukhtar Ahmad,J.

Learned counsel for the parties are present.

It is stated that in the connected appeal No.528 of 1980, 7.10.2018 is the date fixed.

Since 7.10.2018 is Sunday, list on 8.10.2019.

Order Date :- 28.9.2018

M.A.Ansari

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