S.Prasad vs R.Kumar
2018 Latest Caselaw 2944 ALL

Citation : 2018 Latest Caselaw 2944 ALL
Judgement Date : 28 September, 2018

Allahabad High Court

S.Prasad vs R.Kumar on 28 September, 2018

Bench: Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SECOND APPEAL No. - 122 of 1978
 

 
Appellant :- S.Prasad
 
Respondent :- R.Kumar
 
Counsel for Appellant :- D.C.Sinha,Ashish Kumar Srivastava,Manuvendra Singh
 

 
Hon'ble Mukhtar Ahmad,J.

In Re.: Delay condonation application in substitution application.l

There is delay of 16 years 7 months and 6 days in filing the substitution application of respondent no. 1.

Let notices be issued to the proposed legal heirs.

Steps be taken by both ways within a week. Thereafter notices be issued to the proposed heirs.

List after service of notice.

Order Date :- 28.9.2018

M.A.Ansari

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