Kushagra Deo vs State Of U.P. Thru District ...
2018 Latest Caselaw 2923 ALL

Citation : 2018 Latest Caselaw 2923 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

Kushagra Deo vs State Of U.P. Thru District ... on 27 September, 2018

Bench: Shabihul Hasnain, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 
Case :- MISC. BENCH No. - 26997 of 2018
 
Petitioner :- Kushagra Deo
 
Respondent :- State Of U.P. Thru District Magistrate,Shravasti And 5 Ors.
 
Counsel for Petitioner :- Upendra Kumar Verma,Babu Ram Tewari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Rajesh Singh Chauhan,J.

Case has been called out.

None appeared on behalf of the petitioner to press this writ petition, while learned Standing Counsel is present for the State-respondents.

List in the next week as fresh.

Order Date :- 27.9.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Shabihul Hasnain,J.]

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