Kuldeep Kumar Sonker And 7 Ors. vs U.O.I.Thru Secy.Min.Of Road ...
2018 Latest Caselaw 2921 ALL

Citation : 2018 Latest Caselaw 2921 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

Kuldeep Kumar Sonker And 7 Ors. vs U.O.I.Thru Secy.Min.Of Road ... on 27 September, 2018

Bench: Shabihul Hasnain, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 
Case :- MISC. BENCH No. - 27035 of 2018
 
Petitioner :- Kuldeep Kumar Sonker And 7 Ors.
 
Respondent :- U.O.I.Thru Secy.Min.Of Road Transport & Highways And 7 Ors.
 
Counsel for Petitioner :- Alok Saxena,Pushpa Saxena
 
Counsel for Respondent :- C.S.C.,A.S.G.
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Rajesh Singh Chauhan,J.

Case has been called out.

None is present on behalf of the petitioners to press this writ petition.

List in the next week as fresh.

Order Date :- 27.9.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Shabihul Hasnain,J.]

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