Alok Kumar vs District Collector,Raebareli ...
2018 Latest Caselaw 2920 ALL

Citation : 2018 Latest Caselaw 2920 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

Alok Kumar vs District Collector,Raebareli ... on 27 September, 2018

Bench: Shabihul Hasnain, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 
Case :- MISC. BENCH No. - 27165 of 2018
 
Petitioner :- Alok Kumar
 
Respondent :- District Collector,Raebareli And 3 Ors.
 
Counsel for Petitioner :- Dilip Kumar Pandey,Akhilesh Kumar
 
Counsel for Respondent :- C.S.C.,Dharmendra Kr.Dixit,Umesh Singh
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Rajesh Singh Chauhan,J.

Case has been called out.

None appeared on behalf of the petitioner to press this writ petition.

List in the next week as fresh.

Order Date :- 27.9.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Shabihul Hasnain,J.]

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