Citation : 2018 Latest Caselaw 2919 ALL
Judgement Date : 27 September, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 5 Case :- MISC. BENCH No. - 27150 of 2018 Petitioner :- Ankush Kumar Verma And 37 Ors. Respondent :- State Of U.P. Thru Cane Commissioner And 2 Ors. Counsel for Petitioner :- Virendra Prasad Counsel for Respondent :- C.S.C. Hon'ble Shabihul Hasnain,J.
Hon'ble Rajesh Singh Chauhan,J.
Case has been called out.
None is present on behalf of the petitioners to press this writ petition, while learned Standing Counsel for the State-respondents is present.
List in the next week as fresh.
Order Date :- 27.9.2018
Suresh/
[Rajesh Singh Chauhan,J.] [Shabihul Hasnain,J.]
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