Ramesh Kumar And 3 Ors. vs State Of U.P.Thru Prin.Secy.Home ...
2018 Latest Caselaw 2918 ALL

Citation : 2018 Latest Caselaw 2918 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

Ramesh Kumar And 3 Ors. vs State Of U.P.Thru Prin.Secy.Home ... on 27 September, 2018

Bench: Shabihul Hasnain, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 
Case :- MISC. BENCH No. - 27253 of 2018
 
Petitioner :- Ramesh Kumar And 3 Ors.
 
Respondent :- State Of U.P.Thru Prin.Secy.Home And 4 Ors.
 
Counsel for Petitioner :- Amol Kumar,Ashutosh Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Rajesh Singh Chauhan,J.

On the request of learned Standing Counsel, list this case in the next week as fresh.

Order Date :- 27.9.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Shabihul Hasnain,J.]

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