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Rohit Singh & Anr. vs State Of U.P.
2018 Latest Caselaw 2885 ALL

Citation : 2018 Latest Caselaw 2885 ALL
Judgement Date : 27 September, 2018

Allahabad High Court
Rohit Singh & Anr. vs State Of U.P. on 27 September, 2018
Bench: Mukhtar Ahmad



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CRIMINAL APPEAL No. - 10 of 2018
 

 
Appellant :- Rohit Singh & Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ramesh Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mukhtar Ahmad,J.

Learned A.G.A. has filed objections on behalf of the State.

Learned counsel for the appellant may file rejoinder affidavit, if any, within one week.

List this appeal on 11.10.2018.

Order Date :- 27.9.2018

M.A.Ansari

 

 

 
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