Jagdish Narayan Tewari (J.N. ... vs State Of U.P Thru S.P Cbi / Acb ...
2018 Latest Caselaw 2883 ALL

Citation : 2018 Latest Caselaw 2883 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

Jagdish Narayan Tewari (J.N. ... vs State Of U.P Thru S.P Cbi / Acb ... on 27 September, 2018

Bench: Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CRIMINAL APPEAL No. - 614 of 2018
 

 
Appellant :- Jagdish Narayan Tewari (J.N. Tewari)
 
Respondent :- State Of U.P Thru S.P Cbi / Acb Lucknow
 
Counsel for Appellant :- Purnendu Chakravarty,Anuuj Taandon
 
Counsel for Respondent :- Bireshwar Nath
 

 
Hon'ble Mukhtar Ahmad,J.

Learned counsel for the appellant has sent illness slip today.

List this appeal after two weeks.

Order Date :- 27.9.2018

M.A.Ansari

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