Kamla Devi vs Union Of India ...
2018 Latest Caselaw 2882 ALL

Citation : 2018 Latest Caselaw 2882 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

Kamla Devi vs Union Of India ... on 27 September, 2018

Bench: Shabihul Hasnain, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 
Case :- LAND ACQUISITION No. - 23233 of 2018
 
Petitioner :- Kamla Devi
 
Respondent :- Union Of India Throu.Secy.Ministry Of Road Transport & Ors.
 
Counsel for Petitioner :- Aftab Ahmad,Yusuf Uz Zaman Safwi
 
Counsel for Respondent :- A.S.G.,Samidha
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Rajesh Singh Chauhan,J.

Case has been called out.

Sri Altaf Ahmad, learned counsel for the petitioner is present, while learned counsel for the National Highway Authority of India (NHAI), Ms. Samidha, is not available today.

List in the next week as fresh for allowing further time to seek instructions in the matter.

Order Date :- 27.9.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Shabihul Hasnain,J.]

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