Kamla Devi vs State Of U.P. Thru Prin.Secy. ...
2018 Latest Caselaw 2878 ALL

Citation : 2018 Latest Caselaw 2878 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

Kamla Devi vs State Of U.P. Thru Prin.Secy. ... on 27 September, 2018

Bench: Shabihul Hasnain, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 
Case :- MISC. BENCH No. - 24804 of 2018
 
Petitioner :- Kamla Devi
 
Respondent :- State Of U.P. Thru Prin.Secy. Revenue And Ors.
 
Counsel for Petitioner :- Mohammad Ehtesham Khan
 
Counsel for Respondent :- C.S.C.,Azad Khan
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Rajesh Singh Chauhan,J.

Learned Standing Counsel prays for and is granted two weeks' time to file counter affidavit.

List thereafter.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 27.9.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Shabihul Hasnain,J.]

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