Heera Lal Verma And 3 Ors. vs District Magistrate,Ambedkar ...
2018 Latest Caselaw 2876 ALL

Citation : 2018 Latest Caselaw 2876 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

Heera Lal Verma And 3 Ors. vs District Magistrate,Ambedkar ... on 27 September, 2018

Bench: Shabihul Hasnain, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 
Case :- MISC. BENCH No. - 26721 of 2018
 
Petitioner :- Heera Lal Verma And 3 Ors.
 
Respondent :- District Magistrate,Ambedkar Nagar And Anr.
 
Counsel for Petitioner :- Vimal Yadav,Rachit Sondhi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Rajesh Singh Chauhan,J.

Despite the efforts of learned Standing Counsel, the Sub-Divisional Magistrate concerned has not given any instructions to him.

List this case on 10.10.2018. On the said date, the Sub-Divisional Magistrate concerned shall appear in person along with the records to assist the Court.

Order Date :- 27.9.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Shabihul Hasnain,J.]

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