Krishna Enterprises Thru Its ... vs U.O.I.Thru Secy.Min.Of Finance ...
2018 Latest Caselaw 2875 ALL

Citation : 2018 Latest Caselaw 2875 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

Krishna Enterprises Thru Its ... vs U.O.I.Thru Secy.Min.Of Finance ... on 27 September, 2018

Bench: Shabihul Hasnain, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 
Case :- MISC. BENCH No. - 26980 of 2018
 
Petitioner :- Krishna Enterprises Thru Its Pratner Sanjay Singh
 
Respondent :- U.O.I.Thru Secy.Min.Of Finance And 4 Ors.
 
Counsel for Petitioner :- Umesh Pratap Singh,Nasraul Hasan,Pallavi Mishra
 
Counsel for Respondent :- A.S.G.,Prashant Kr.Srivastava
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case in the next week as fresh.

Order Date :- 27.9.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Shabihul Hasnain,J.]

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