Uttar Pradesh Avas Evam Vikas ... vs State Of U.P. & Others
2018 Latest Caselaw 2856 ALL

Citation : 2018 Latest Caselaw 2856 ALL
Judgement Date : 26 September, 2018

Allahabad High Court

Uttar Pradesh Avas Evam Vikas ... vs State Of U.P. & Others on 26 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 39441 of 2007
 

 
Petitioner :- Uttar Pradesh Avas Evam Vikas Parishad & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- A.P. Srivastava
 
Counsel for Respondent :- C.S.C.,Manvendra Singh,R.G. Prasad,Rajesh Tiwari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

List on 12th October, 2018.

Order Date :- 26.9.2018

Mukesh

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