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Anil Kasyhap vs State Of U.P.
2018 Latest Caselaw 2849 ALL

Citation : 2018 Latest Caselaw 2849 ALL
Judgement Date : 26 September, 2018

Allahabad High Court
Anil Kasyhap vs State Of U.P. on 26 September, 2018
Bench: Amreshwar Pratap Sahi, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CAPITAL CASES No. - 199 of 2018
 

 
Appellant :- Anil Kasyhap
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- From Jail,Sagir Ahmad Amicus Curie
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Heard Sri Saghir Ahmad, learned Amicus Curie and learned A.G.A. for the State.

The arguments could not conclude today.

Put up tomorrow.

Order Date :- 26.9.2018

Masarrat

 

 

 
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