Ravi Kumar vs G.M. State Bank Of India Lucknow ...
2018 Latest Caselaw 2821 ALL

Citation : 2018 Latest Caselaw 2821 ALL
Judgement Date : 25 September, 2018

Allahabad High Court

Ravi Kumar vs G.M. State Bank Of India Lucknow ... on 25 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 1911 of 2017
 
Petitioner :- Ravi Kumar
 
Respondent :- G.M. State Bank Of India Lucknow And Another
 
Counsel for Petitioner :- Mithila Bakhsh Tiwari
 
Counsel for Respondent :- Sudeep Seth
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the respondent-Bank has submitted that counter affidavit has been prepared and sent to the Bank for necessary formalities.

List this petition in the week commencing 22.10.2018.

In the meanwhile, the counsel for the respondent-Bank shall file counter affidavit and the petitioner may also file rejoinder affidavit.

Order Date :- 25.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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