Pradeep Kumar Singh vs State Of U.P. Thru. Secy. ...
2018 Latest Caselaw 2813 ALL

Citation : 2018 Latest Caselaw 2813 ALL
Judgement Date : 25 September, 2018

Allahabad High Court

Pradeep Kumar Singh vs State Of U.P. Thru. Secy. ... on 25 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 30484 of 2016
 
Petitioner :- Pradeep Kumar Singh
 
Respondent :- State Of U.P. Thru. Secy. Secondary Education & Ors.
 
Counsel for Petitioner :- Kartikey Dubey,Bhanu Prakash Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

No one appears on behalf of the petitioner to press this petition, while the learned Standing Counsel is present.

List in the month of November, 2018.

Order Date :- 25.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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