New Victoria Mills, Kanpur vs Labour Court, Kanpur & Others
2018 Latest Caselaw 2778 ALL

Citation : 2018 Latest Caselaw 2778 ALL
Judgement Date : 24 September, 2018

Allahabad High Court

New Victoria Mills, Kanpur vs Labour Court, Kanpur & Others on 24 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 21184 of 1996
 

 
Petitioner :- New Victoria Mills, Kanpur
 
Respondent :- Labour Court, Kanpur & Others
 
Counsel for Petitioner :- Devendra Pratap,Siddharth Singh
 
Counsel for Respondent :- C.S.C.,K.P. Agarwal,Suman Sirohi,Sumati Rani Gupta
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

In the first round Smt. Sumati Rani Gupta, learned counsel for the respondent was present. In the second and third round she was absent.

As a last chance to her, list this matter on 8th October, 2018.

Order Date :- 24.9.2018

Mukesh

Download the LatestLaws.com Mobile App