Teekam Chandra Agarwal vs State Of U.P. And 3 Others
2018 Latest Caselaw 2771 ALL

Citation : 2018 Latest Caselaw 2771 ALL
Judgement Date : 24 September, 2018

Allahabad High Court

Teekam Chandra Agarwal vs State Of U.P. And 3 Others on 24 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 26522 of 2018
 

 
Petitioner :- Teekam Chandra Agarwal
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Devesh Kumar Shukla,Avnish Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Rejoinder affidavit filed today which is taken on record.

Looking to the urgency, list this matter on 28th September, 2018.

Order Date :- 24.9.2018

Mukesh

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