Yogesh Kumar And Others vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 2760 ALL

Citation : 2018 Latest Caselaw 2760 ALL
Judgement Date : 24 September, 2018

Allahabad High Court

Yogesh Kumar And Others vs State Of U.P. Thru. Prin. Secy. ... on 24 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 13165 of 2018
 
Petitioner :- Yogesh Kumar And Others
 
Respondent :- State Of U.P. Thru. Prin. Secy. Basic Education And Ors.
 
Counsel for Petitioner :- Rakesh Chandra Tewari,Arun Kumar Verma
 
Counsel for Respondent :- C.S.C.,Ajay Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Rakesh Chandra Tewari, learned counsel for the petitioners has filed rejoinder affidavit today in the Court, the same is taken on record.

List this case in the next cause list within top twenty cases.

Order Date :- 24.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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