Raja Singh Chauhan vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 2758 ALL

Citation : 2018 Latest Caselaw 2758 ALL
Judgement Date : 24 September, 2018

Allahabad High Court

Raja Singh Chauhan vs State Of U.P. Thru. Prin. Secy. ... on 24 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 14699 of 2018
 
Petitioner :- Raja Singh Chauhan
 
Respondent :- State Of U.P. Thru. Prin. Secy. Education (Madhyamik) & Ors.
 
Counsel for Petitioner :- Riyaz Ahmad
 
Counsel for Respondent :- C.S.C.,Akmal Saeed,Gyanendra Vikram Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Riyaz Ahmad, learned counsel for the petitioner has filed rejoinder affidavit today in the Court, the same is taken on record.

List in the week commencing 08.10.2018.

Order Date :- 24.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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