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Shambhu Sharan Mishra vs Food Corp. Of India Thru. Managing ...
2018 Latest Caselaw 2750 ALL

Citation : 2018 Latest Caselaw 2750 ALL
Judgement Date : 24 September, 2018

Allahabad High Court
Shambhu Sharan Mishra vs Food Corp. Of India Thru. Managing ... on 24 September, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 24818 of 2018
 
Petitioner :- Shambhu Sharan Mishra
 
Respondent :- Food Corp. Of India Thru. Managing Director & Others
 
Counsel for Petitioner :- Aakash Prasad,Amitav Singh,Suyash Manjul
 
Counsel for Respondent :- Shikhar Anand
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Shikhar Anand, learned counsel for the opposite parties prays for and is granted two weeks' further time to file the counter affidavit.

Rejoinder affidavit, if any, may be filed within ten days thereafter.

List immediately after expiry of the aforesaid period.

Order Date :- 24.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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