Anees vs State Of U.P.
2018 Latest Caselaw 2743 ALL

Citation : 2018 Latest Caselaw 2743 ALL
Judgement Date : 22 September, 2018

Allahabad High Court

Anees vs State Of U.P. on 22 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- CRIMINAL REVISION No. - 1063 of 1994
 

 
Revisionist :- Anees
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- S.K.Verma
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

This revision was admitted on the question of sentence only.

Learned counsel for the revisionist has absented himself.

As a last chance to him, list on 5th October, 2018 before the Court taking up such matters.

Order Date :- 22.9.2018

Mukesh

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