Smt. Ram Beti And Others vs Prem Gupta And Others
2018 Latest Caselaw 2741 ALL

Citation : 2018 Latest Caselaw 2741 ALL
Judgement Date : 20 September, 2018

Allahabad High Court

Smt. Ram Beti And Others vs Prem Gupta And Others on 20 September, 2018

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 108 of 1996
 

 
Appellant :- Smt. Ram Beti And Others
 
Respondent :- Prem Gupta And Others
 
Counsel for Appellant :- Janardan Sahai
 

 
Hon'ble Saral Srivastava,J.

The notice was issued to the appellant to engage another counsel.

Pursued the office report dated 12.09.2018 which states that undelivered cover has not returned after service. No one has put in appearance on behalf of appellant.

The appeal has been filed in the year 1996. It appears that appellant with passage of time has lost interest in pursuing the appeal.

Consequently, the appeal is dismissed for non prosecution.

Order Date :- 20.9.2018

Darpan Sharma

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