Citation : 2018 Latest Caselaw 2740 ALL
Judgement Date : 20 September, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 24 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 208 of 2000 Appellant :- Julekha Respondent :- Jogendra Pal Singh Counsel for Appellant :- H.N. Singh Hon'ble Saral Srivastava,J.
Issue notice on the Delay Condonation Application by ordinary as well as registered post.
The counsel for the appellant is granted one week time to take steps.
If the steps are taken within aforesaid period, the appeal shall be listed on 12.10.2018 with service report.
If the steps are not taken within aforesaid period, the appeal shall be listed under hearing Chapter XII Rule 4 immediately after one week.
Order Date :- 20.9.2018
Darpan Sharma
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