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National Insurance Co. Ltd. vs Mohd. Khalid And Anr.
2018 Latest Caselaw 2733 ALL

Citation : 2018 Latest Caselaw 2733 ALL
Judgement Date : 20 September, 2018

Allahabad High Court
National Insurance Co. Ltd. vs Mohd. Khalid And Anr. on 20 September, 2018
Bench: Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 467 of 2000
 

 
Appellant :- National Insurance Co. Ltd.
 
Respondent :- Mohd. Khalid And Anr.
 
Counsel for Appellant :- A.K. Sinha
 

 
Hon'ble Saral Srivastava,J.

On the request of the counsel for the appellant list on 28.09.2018.

Order Date :- 20.9.2018

Darpan Sharma

 

 

 
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