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Smt. Shanti Devi & Others vs National Insurance Company Ltd. & ...
2018 Latest Caselaw 2721 ALL

Citation : 2018 Latest Caselaw 2721 ALL
Judgement Date : 20 September, 2018

Allahabad High Court
Smt. Shanti Devi & Others vs National Insurance Company Ltd. & ... on 20 September, 2018
Bench: Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 750 of 2000
 

 
Appellant :- Smt. Shanti Devi & Others
 
Respondent :- National Insurance Company Ltd. & Others
 
Counsel for Appellant :- N.L.Agrawal,Navin Kumar
 
Counsel for Respondent :- Rajeev Ojha
 

 
Hon'ble Saral Srivastava,J.

On the request of the counsel for the respondents, case is passed over for the day.

List on 28.09.2018.

Order Date :- 20.9.2018

Darpan Sharma

 

 

 
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