Kumari Iti Agarwal vs Sri Ganesh Pal & Others
2018 Latest Caselaw 2719 ALL

Citation : 2018 Latest Caselaw 2719 ALL
Judgement Date : 20 September, 2018

Allahabad High Court

Kumari Iti Agarwal vs Sri Ganesh Pal & Others on 20 September, 2018

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1318 of 2009
 

 
Appellant :- Kumari Iti Agarwal
 
Respondent :- Sri Ganesh Pal & Others
 
Counsel for Appellant :- Jai Narain,Pankaj Agarwal
 
Counsel for Respondent :- Arun Kumar Singh,Prem Sagar Gupta
 

 
Hon'ble Saral Srivastava,J.

Case is passed over for the day on the illness slip of Sri Pankaj Agarwal, counsel for the appellant.

List on 28.09.2018.

Order Date :- 20.9.2018

Darpan Sharma

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