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The New India Assurance Company ... vs Smt. Bhupan Devi And Others
2018 Latest Caselaw 2717 ALL

Citation : 2018 Latest Caselaw 2717 ALL
Judgement Date : 20 September, 2018

Allahabad High Court
The New India Assurance Company ... vs Smt. Bhupan Devi And Others on 20 September, 2018
Bench: Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 122 of 2010
 

 
Appellant :- The New India Assurance Company Ltd.
 
Respondent :- Smt. Bhupan Devi And Others
 
Counsel for Appellant :- P.K. Sinha
 
Counsel for Respondent :- Nigamendra Shukla,M.L.Rai
 

 
Hon'ble Saral Srivastava,J.

Case is passed over for the day on the illness slip of Sri Madan Lal Rai, counsel for the respondents.

List on 28.09.2018.

Order Date :- 20.9.2018

Darpan Sharma

 

 

 
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