Ismail vs Pratap Bahadur
2018 Latest Caselaw 2704 ALL

Citation : 2018 Latest Caselaw 2704 ALL
Judgement Date : 20 September, 2018

Allahabad High Court

Ismail vs Pratap Bahadur on 20 September, 2018

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 244 of 1983
 

 
Appellant :- Ismail
 
Respondent :- Pratap Bahadur
 
Counsel for Appellant :- S.U.Khan,Mahtab Alam
 
Counsel for Respondent :- A.K. Gupta,V.K. Gupta
 

 
Hon'ble Saral Srivastava,J.

Case is passed over for the day on the illness slip of Sri Mahtab Alam, counsel for the appellant.

List on 28.09.2018.

Order Date :- 20.9.2018

Darpan Sharma

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