Citation : 2018 Latest Caselaw 2686 ALL
Judgement Date : 19 September, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 1 Case :- SPECIAL APPEAL DEFECTIVE No. - 448 of 2018 Appellant :- Ram Ji Mishra And Ors. Respondent :- Dr.Kishore Tandon And Ors. Counsel for Appellant :- Upendra Nath Misra Counsel for Respondent :- C.S.C.,Alok Tripathi,Apoorva Tewari,Ashok Shukla,Suresh Chandra Yadav Hon'ble Vikram Nath,J.
Hon'ble Rajesh Singh Chauhan,J.
List / put up for further arguments on 25.09.2018 to be taken up immediately after fresh cases and if there is no fresh cases, it will be taken up at 10:15 A.M.
Order Date :- 19.9.2018
Suresh/
[Rajesh Singh Chauhan,J.] [Vikram Nath,J.]
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