Arisal Singh vs State Of U.P. & Others
2018 Latest Caselaw 2671 ALL

Citation : 2018 Latest Caselaw 2671 ALL
Judgement Date : 18 September, 2018

Allahabad High Court

Arisal Singh vs State Of U.P. & Others on 18 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 9569 of 1995
 

 
Petitioner :- Arisal Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- D.P.Singh,Abhisek Srivastava,Avinash,H.K.Asthana,R.N. Yadav,Y.K.Yadav
 
Counsel for Respondent :- C.S.C.,Anjani Kumar Mishra,Varchasva Bajpai
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Varchasva Bajpai, learned counsel for respondent has sought adjournment on the ground of illness.

List on 9th October, 2018 along with Writ C No.21623 of 1995.

Order Date :- 18.9.2018

Mukesh

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