U.P.S.R.T.C. vs State Of U.P. & Others
2018 Latest Caselaw 2667 ALL

Citation : 2018 Latest Caselaw 2667 ALL
Judgement Date : 18 September, 2018

Allahabad High Court

U.P.S.R.T.C. vs State Of U.P. & Others on 18 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 17949 of 2002
 

 
Petitioner :- U.P.S.R.T.C.
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Samir Sharma
 
Counsel for Respondent :- C.S.C.,S. Chaturvedi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Samir Sharma, learned counsel for petitioner has sought adjournment on the ground of illness.

2. List on 1st December, 2018.

Order Date :- 18.9.2018

Mukesh

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