Bhopal Singh And Others vs State Of U.P. Thru' Collector And ...
2018 Latest Caselaw 2665 ALL

Citation : 2018 Latest Caselaw 2665 ALL
Judgement Date : 18 September, 2018

Allahabad High Court

Bhopal Singh And Others vs State Of U.P. Thru' Collector And ... on 18 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 62367 of 2008
 

 
Petitioner :- Bhopal Singh And Others
 
Respondent :- State Of U.P. Thru' Collector And Others
 
Counsel for Petitioner :- Kunal Ravi Singh,Kamala Mishra
 
Counsel for Respondent :- C.S.C.,Gopal Misra,P.K. Lal,Roshan K. Lal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Smt. Kamla Mishra, learned counsel for the petitioner is absent. Sri Kunal Ravi Singh, learned counsel for the petitioner has sought adjournment on the ground of illness. Learned counsel for the respondent is present.

List this matter on 10th October, 2018.

Order Date :- 18.9.2018

Mukesh

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