U.P. State Road Transport Corp. vs State Of U.P. & Others
2018 Latest Caselaw 2664 ALL

Citation : 2018 Latest Caselaw 2664 ALL
Judgement Date : 18 September, 2018

Allahabad High Court

U.P. State Road Transport Corp. vs State Of U.P. & Others on 18 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 25598 of 2009
 

 
Petitioner :- U.P. State Road Transport Corp.
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- V.K. Kushwaha,Renu Mishra,Sunil Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Manu Ghildayal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Sunil Kumar Mishra, learned counsel for petitioner has sought adjournment on the ground of illness.

2. List on 1st December, 2018.

Order Date :- 18.9.2018

Mukesh

Download the LatestLaws.com Mobile App