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Smt. Soni And Another vs State Of U.P. And 4 Others
2018 Latest Caselaw 2649 ALL

Citation : 2018 Latest Caselaw 2649 ALL
Judgement Date : 18 September, 2018

Allahabad High Court
Smt. Soni And Another vs State Of U.P. And 4 Others on 18 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 31688 of 2018
 

 
Petitioner :- Smt. Soni And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Raj Kumar Singh,Devi Prasad Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Learned counsel for the petitioner prays for and is granted two weeks' time to file supplementary affidavit as no documentary evidence is filed to show whether they have got married and whether they have got their marriage registered either online or manually.

2. List on 28th September, 2018.

Order Date :- 18.9.2018

Mukesh

 

 

 
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