Ramdhani Singh Rajpoot @ R.D. ... vs State Of U.P.
2018 Latest Caselaw 2637 ALL

Citation : 2018 Latest Caselaw 2637 ALL
Judgement Date : 17 September, 2018

Allahabad High Court

Ramdhani Singh Rajpoot @ R.D. ... vs State Of U.P. on 17 September, 2018

Bench: Aniruddha Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18593 of 2017
 

 
Applicant :- Ramdhani Singh Rajpoot @ R.D. Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.K. Shahi,Ravindra Sharma
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Aniruddha Singh,J.

The case is passed over on the illness-slip of Sri Jai Prakash, learned counsel for the applicant. Learned A.G.A. is present.

List after five weeks.

Order Date :- 17.9.2018

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