Sompal Singh vs State Of U.P. And 2 Others
2018 Latest Caselaw 2636 ALL

Citation : 2018 Latest Caselaw 2636 ALL
Judgement Date : 17 September, 2018

Allahabad High Court

Sompal Singh vs State Of U.P. And 2 Others on 17 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 5029 of 2017
 

 
Petitioner :- Sompal Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Kamla Singh,Vijay Shanker Singh
 
Counsel for Respondent :- C.S.C.,Shams Uz Zaman
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List this matter before any other Bench after obtaining nomination from Hon'ble The Chief Justice.

Further Order

After the aforesaid order is passed she feels sorry for her behaviour on earlier occasion.

List on 27th September, 2018.

Order Date :- 17.9.2018

Mukesh

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