U.P.S.R.T.C. Etawah vs Shanker Sanehi Yadav Thru' ...
2018 Latest Caselaw 2633 ALL

Citation : 2018 Latest Caselaw 2633 ALL
Judgement Date : 17 September, 2018

Allahabad High Court

U.P.S.R.T.C. Etawah vs Shanker Sanehi Yadav Thru' ... on 17 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 2338 of 2002
 

 
Petitioner :- U.P.S.R.T.C. Etawah
 
Respondent :- Shanker Sanehi Yadav Thru' Roadways Karamchari & Others
 
Counsel for Petitioner :- M.M. Sahai
 
Counsel for Respondent :- C.S.C.,H.K. Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List in the next cause list.

Order Date :- 17.9.2018

Mukesh

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