Ajij And Others vs State Of U.P. & Others
2018 Latest Caselaw 2632 ALL

Citation : 2018 Latest Caselaw 2632 ALL
Judgement Date : 17 September, 2018

Allahabad High Court

Ajij And Others vs State Of U.P. & Others on 17 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 29753 of 2002
 

 
Petitioner :- Ajij And Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Ajay Kumar Pandey
 
Counsel for Respondent :- C.S.C.,Rahul Jain
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Ajay Kumar Pandey, learned counsel for petitioner has sought adjournment on the ground of illness.

2. List on 8th October, 2018.

Order Date :- 17.9.2018

Mukesh

Download the LatestLaws.com Mobile App