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Ravindra Kumar Tripathi vs State Of U.P. & 5 Others
2018 Latest Caselaw 2630 ALL

Citation : 2018 Latest Caselaw 2630 ALL
Judgement Date : 17 September, 2018

Allahabad High Court
Ravindra Kumar Tripathi vs State Of U.P. & 5 Others on 17 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 9687 of 2015
 

 
Petitioner :- Ravindra Kumar Tripathi
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- H.D. Verma,Vinod Kumar Tirpathi
 
Counsel for Respondent :- C.S.C.,Ashutosh Pandey,D.D. Chauhan
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Rejoinder affidavit filed today which is taken on record.

List on 1st October, 2018.

Order Date :- 17.9.2018

Mukesh

 

 

 
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