State Of U.P. Thru' Executive ... vs Brahma Dev Tripathi And Another
2018 Latest Caselaw 2626 ALL

Citation : 2018 Latest Caselaw 2626 ALL
Judgement Date : 17 September, 2018

Allahabad High Court

State Of U.P. Thru' Executive ... vs Brahma Dev Tripathi And Another on 17 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 6109 of 2004
 

 
Petitioner :- State Of U.P. Thru' Executive Engineer And Another
 
Respondent :- Brahma Dev Tripathi And Another
 
Counsel for Petitioner :- S.C.
 
Counsel for Respondent :- S.C.,Anil Yadav,Shyam Narain,Sudhanshu Narain
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested by State, list on 8th October, 2018.

Order Date :- 17.9.2018

Mukesh

Download the LatestLaws.com Mobile App