Smt. Leela Devi vs State Of U.P. & 2 Others
2018 Latest Caselaw 2620 ALL

Citation : 2018 Latest Caselaw 2620 ALL
Judgement Date : 17 September, 2018

Allahabad High Court

Smt. Leela Devi vs State Of U.P. & 2 Others on 17 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 540 of 2014
 

 
Petitioner :- Smt. Leela Devi
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Arun K. Singh-I
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the petitioner filed reply of personal affidavit of Sub Divisional Magistrate, Mainpuri.

List this matter on 25th September, 2018 so that the State go through the aforesaid affidavit.

Order Date :- 17.9.2018

Mukesh

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