Nazir Ali vs State Of U.P.Through ...
2018 Latest Caselaw 2607 ALL

Citation : 2018 Latest Caselaw 2607 ALL
Judgement Date : 15 September, 2018

Allahabad High Court

Nazir Ali vs State Of U.P.Through ... on 15 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- U/S 482/378/407 No. - 3129 of 2006
 
Applicant :- Nazir Ali
 
Opposite Party :- State Of U.P.Through Prn.Secy.Home And Another
 
Counsel for Applicant :- Rishad Murtaza,Manish Bajpai
 
Counsel for Opposite Party :- Govt.Advocate,Anurag Shukla
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Manish Bajpai, learned counsel for the petitioner is reported to be unwell, therefore, the case is adjourned for today.

List in the next cause list.

Order Date :- 15.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App