Durga Prasad And 6 Ors. vs State Of U.P.Through Its ...
2018 Latest Caselaw 2606 ALL

Citation : 2018 Latest Caselaw 2606 ALL
Judgement Date : 15 September, 2018

Allahabad High Court

Durga Prasad And 6 Ors. vs State Of U.P.Through Its ... on 15 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- U/S 482/378/407 No. - 2942 of 2006
 
Applicant :- Durga Prasad And 6 Ors.
 
Opposite Party :- State Of U.P.Through Its Principal Secy,Home,Civil Sectt,Lko
 
Counsel for Applicant :- Prabhat Kumar,Rajendra Prasad Verma
 
Counsel for Opposite Party :- Govt.Advocate,Fakhruddin Ali Ahmad,Om Prakash Nag,Pawan Kumar Mishra,Pawan Kumar Misra,Satya Prakash Srivastava,Shatrughan Yadav
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appeared on behalf of the applicants to press this petition, however Sri Pawan Kumar Misra, learned counsel for the opposite party No.2 and the learned Additional Government Advocate are present.

List in the next cause list.

Order Date :- 15.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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