Prem Singh vs State Of U.P.
2018 Latest Caselaw 2593 ALL

Citation : 2018 Latest Caselaw 2593 ALL
Judgement Date : 14 September, 2018

Allahabad High Court

Prem Singh vs State Of U.P. on 14 September, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 44851 of 2017
 

 
Applicant :- Prem Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pramod Kuamr Singh,Gagan Pratap Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit filed today on behalf of applicant, is taken on record.

The record of Ist bail application bearing no. 23128 of 2015 decided on 31.7.2015 has not been sent by the office.

List in the next cause list along with the record of aforesaid Ist bail application.

Order Date :- 14.9.2018

Masarrat

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